Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] Bengal Presidency - Subsection Section 101(iii) in Police Regulations, Bengal , 1943 (iii)An officer preparing a report under the above rule on moving the Court to dismiss the suit shall be entitled to the assistance of the Government Pleader.
