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Union of India - Section

Section 61 in The Petroleum Concession Rules, 1949

61. Application of these rules to all renewals .-Where an exploring or prospecting licence or a mining lease granted before the commencement of these rules is renewed after such commencement, these rules shall apply in relation to such renewal as they apply in relation to the renewal of an exploring or prospecting licence or a mining lease granted after such commencement.