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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)every person who was a sirder under clause (a) of Section 44, as is stood immediately before the date of commencement of the Uttar Pradesh Land Laws (Amendment) Act, 1977;