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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(b)‗access services‘ means any measure, including technical measure such as closed captioning,subtitles and audio descriptions, through which the accessibility of online curated content maybe improved for persons with disabilities;