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[Cites 0, Cited by 0] [Section 1] [Entire Act]

International Treaty - Subsection

Section 1(b) in Treaty between the Republic of India and the Federal Republic of Germany on Extradition

(b)another extraditable offence in respect of which the Requested State has consented to his or her being so detained or tried, or subjected to any other restriction of his or her personal liberty; or