Section 16(1)(A) in The Saurashtra University Act, 1965

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(A)

(i)The Chancellor,

(ii)The Vice-Chancellor,

(iii)Ex-Vice-Chancellors of the University residing in the State,

(iv)[ The Pro-Vice-Chancellor] [Substituted by Gujarat 10 of 1982, dated 24th February, 1982 (w.r.e.f. 09-12-1981).]

(v)The Registrar;

(vi)[ The Joint Registrar;] [Sub-clause (vi) inserted by Gujarat 21 of 1968, dated 6th November 1968.]

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