Rajasthan High Court - Jodhpur
Gerki Devi And Ors vs Loona Ram And Ors on 7 September, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 930/2012
Gerki Devi And Ors.
----Appellant
Versus
Loona Ram And Ors.
----Respondent
For Appellant(s) : Mr. O.P. Rajpurohit
For Respondents No. : Mr. M.L. Khatri
1&2
HON'BLE MR. JUSTICE P.K. LOHRA
Order 07/09/2018 Admit.
Issue notice.
Notices qua respondents No. 1 and 2 is waived. Let notices be issued to respondent No.3.
(P.K. LOHRA),J Anil Kumar Choudhary/41 Powered by TCPDF (www.tcpdf.org)