Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(a) in Public Moneys (Recovery of Dues) Act, 1965

(a)to any agreement relating to a loan, advance or grant given to him by the State Government or the Corporation by way of financial assistance, or