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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(4)(c) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(c)collect samples of Fruit plants and get then analyzed, examined or tested in any laboratory selected for the purpose.