Section 29 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015
29. Penalty and adjudication.
- The imposition of penalty, if any, on the National Pension System Trust or any officer thereof or any person concerned shall be in accordance with the provisions of the Act and the Pension Fund Regulatory and Development Authority(Procedure for Inquiry by Adjudicating Officer) Regulations, 2015.
