Madhya Pradesh High Court
Labhchandra vs The State Of Madhya Pradesh on 27 July, 2020
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.6348 OF 2020 (Labhchandra vs State of Madhya Pradesh) Indore, Dated 27.07.2020 Mr. Abhay Saraswat, learned counsel for the applicant through Video Conferencing.
Mr. Saransh Jain, learned public prosecutor for the non-applicant/State through Video Conferencing.
FSL report has been received as per learned counsel for the State.
Let the same be filed during the course of the day for perusal and copy of same be also given to learned counsel for the applicant during the course of day.
Let this matter be listed on 31st July 2020.
(SHAILENDRA SHUKLA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2020.07.28 13:43:17 +05'30'