Himachal Pradesh High Court
Smt. Pamplu Devi vs . Sevati Devi & Anr. on 15 September, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Smt. Pamplu Devi vs. Sevati Devi & anr.
RSA No.239 of 2009 15.09.2022 Present: Mr. Vivek Sharma, Advocate, for the appellant.
Mr. B.C. Verma, Advocate, for respondent No.2(a).
At the r request of learned counsel for respondent No.2(a), list this matter after three weeks.
(Sushil Kukreja) Judge 15th September, 2022 (reena) ::: Downloaded on - 15/09/2022 20:06:06 :::CIS