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[Cites 0, Cited by 0] [Section 81(4)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(4)(a) in Insolvency And Bankruptcy Code, 2016

(a)a list of all debts owed by the debtor as on the date of the said application along with details relating to the amount of each debt, interest payable thereon and the names of the creditors to whom each debt is owed;