Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 76 in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953 76. The office of the Chairman of a Municipality.] [Entry 10-A inserted by Act No.10 of 1972.]
