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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(1)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995

(a)In the case of election of members of District Panchayat or Panchayat Union Council, after the Returning Officer has completed the scrutiny and counting of votes, he shall declare the contesting candidate to whom the largest number of valid votes have been given as elected and complete and certify the return in Form 23 and send the signed copy thereof to the District Election Officer and the State Election Commission.