Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Medical Devices Rules, 2017 14. Duties of Notified Body. - A registered Notified Body, referred to in rule 13, shall carry out its duties and functions, in respect of Class A or Class B medical devices as specified in Part II of the Third Schedule.
