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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(g) in The Anna University of Technology, Tirunelveli Act, 2007

(g)to institute [Assistant Professorships, Associate Professorships] [Substituted for 'Lectureships, Readerships' by Act No. 25 of 2010, dated 11.06.2010.], Professorships and any other teaching posts required by the University;