Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(13) in The Bihar Prohibition And Excise Act, 2016

(13)"brewery" means premises where beer is manufactured and includesevery place therein where beer is stored or wherefrom it is issued;