Section 17(1)(n) in The Jammu and Kashmir General Sales Tax Act, 1962

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State of Jammu-Kashmir - Subsection

Section 17(1)(n) in The Jammu and Kashmir General Sales Tax Act, 1962

(n)stores goods in any place of business other than the place of business declared in an application required to be made under sub-section (2) of section 6 of this Act; or

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State of Jammu-Kashmir - Subsection

Section 17(1)(n) in The Jammu and Kashmir General Sales Tax Act, 1962