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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2)(a) in The Mizoram Excise Act, 1973

(a)appoint an officer who shall, subject to the control of the Administrator, have the control of the administration of the Excise Department and of the collection of the Excise revenue;