Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] Union of India - Subsection Section 72(1)(vi) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (vi)a receipt shall be obtained from such person for having received such money, valuables and other articles; and