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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1) in Telangana Prevention of Begging Act, 1977

(1)The Government shall establish and maintain one or more work-houses and one or more special homes at such place or places as they think fit; or may certify any institution not established and maintained by the Government, to be a work-house or special home for the purposes of this Act.