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Supreme Court - Daily Orders

Blue Star Limited vs Forum Projects Holdings Private ... on 25 September, 2023

Bench: Pamidighantam Sri Narasimha, Aravind Kumar

     ITEM NO.14+61+62                           COURT NO.8                  SECTION XVI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   19063/2023

     (Arising out of impugned final judgment and order dated 08-06-2023
     in AP No. 854/2022 passed by the High Court at Calcutta)

     BLUE STAR LIMITED                                                 Petitioner(s)

                                                  VERSUS

     FORUM PROJECTS HOLDINGS PRIVATE LIMITED                           Respondent(s)
     (FOR ADMISSION )
     WITH

     SLP (C) No(s). 21186/2023
     (FOR ADMISSION )
     WITH

     SLP (C) No(s). 21073/2023
     (FOR ADMISSION and I.R. )

     Date : 25-09-2023 These petitions were called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                           HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)               Mr. Subodh K. Pathak, Adv.
                                     Mr. Shashi Ranjan, Adv.
                                     Mr. Pawan Kumar Sharma, Adv.
                                     Mr. Dharmendra Kumar Sinha, AOR
     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

We are not inclined to interfere with the impugned judgment(s) and order(s) passed by the High Court. The special leave petition is dismissed accordingly.

Pending application(s), if any stands, disposed of accordingly.

Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.09.26 11:15:28 IST Reason:
     (NEETA SAPRA)                                                  (BEENA JOLLY)
     COURT MASTER (SH)                                             COURT MASTER (NSH)