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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(o) in The Calcutta Municipal Corporation Act, 1980

(o)has been convicted by any court of an offence under Chapter IXA of the Indian Penal Code, punishable with imprisonment or has been found in a proceeding under section 75 of this Act to have committed a corrupt practice within the meaning of this Act; or