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[Cites 0, Cited by 0] [Section 15(9)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(9)(iii) in Rajasthan Minor Mineral Concession Rules, 2017

(iii)accepted the risk of inadequacy, error or mistake in the information provided by or on behalf of the Government relating to any of the matters related to the e-auction process;