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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(c)"Board" means the Tamil Nadu Agricultural Labourers Welfare Board" established under sub-section (1) of section 5 of the Act;