Jharkhand High Court
Shiv Prasad Dutta & Ors vs Shiv Prasad Dutta & Ors on 5 July, 2022
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 190 of 2005
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Shiv Prasad Dutta & Ors. .... .... .... Appellants Versus Shiv Prasad Dutta & Ors. .... .... .... Respondents
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Appellants : Mr. O.P. Singh, Advocate For the Respondents : None
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Order No.06 Dated- 05.07.2022 Heard the parties.
The learned counsel for the appellants prays for time. Prayer for time is allowed as the last chance. List this appeal after eighteen weeks.
Sonu-Gunjan/- (Anil Kumar Choudhary, J.)