Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(1) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004 (1)The Sansthan Trust shall have its own fund to be called “the Shree Sai Baba Sansthan Trust Fund”.
