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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Andhra Pradesh - Subsection

Section 70(1)(ii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ii)establishment and maintenance of vedapathasalas and schools for the training in archakathwam, adhyapakathwam, Vedaparayanikatwam, silpam, vaidyam or like services;