Andhra Pradesh High Court - Amravati
Sri Karri Venkata Subba Reddy, vs The State Of Andhra Pradesh on 11 October, 2022
Author: D Ramesh
Bench: D Ramesh
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"Interim order granted earlier is extended until further orders. Post after four (4) weeks." 7 Sd/- S. SRINIVASA PRAAD ASSISTANT REGISTRAR TRUE COPY/
- For ASSISTANT REGISTRAR
1. One CC to Sri. AS C Bose, Advocate [OPUC]
2. Two CCs to GP for Revenue, High Court Of Andhra Pradesh. [OUT
3. One spare copy NBR To, HIGH COURT is w DATED TW Sa28 NOTE: POST AFTER POUR (4) WEERS ORDER WP. No. 28278 of 2028 interim order granted earlier is extended wrt) further ardars