Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in West Bengal Municipal Corporation Act, 2006

(2)A copy of the notification shall also be displayed in a conspicuous place in the office of the District Magistrate and in such other public places as the State Government may direct.