Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 38(1)] [Section 38] [Entire Act] State of Maharashtra - Subsection Section 38(1)(b) in The Maharashtra Co-Operative Societies Act, 1960 (b)in the case of a society having share capital, the share held by each member;