Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(a) in Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2018 (a)acquire any immovable property in India, which is necessary for or incidental to carrying on such activity;
