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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(2)The Board shall report to the Government about the action, if any, as it proposes to take or has taken upon the reference made under-section (1), and shall furnish an explanation, if it fails to take action.