Section 33(2)(a) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

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Union of India - Subsection

Section 33(2)(a) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

(a)

(i)Loans advanced by the Central Government.

(ii)Secured loans advanced by banks and financial institutions.