Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(a) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959 (a)"Board" means the "Rajasthan Khadi and Village Industries Board established under section 3 of the aforesaid Act (No. 5 of 1955).
