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Union of India - Section

Section 59 in The Representation of the People Act, 1951

59. Manner of voting at elections.—

At every election where a poll is taken votes shall be given by ballot in such manner as may be prescribed and, save as expressly provided by this Act, no votes shall be received by proxy:Provided that the votes at every election to fill a seat or seats in the Council of States shall be given by open ballot.