Calcutta High Court (Appellete Side)
Dr. Satrajit Ghosh vs The State Of on 13 July, 2021
Author: Shampa Sarkar
Bench: Shampa Sarkar
13.07.2021 Court No. 19 Item no.1 sn WPA No. 19788 of 2019 DR. SATRAJIT GHOSH VS. THE STATE OF WEST BENGAL & ORS.
(via video conference) Mr. Victor Chatterjee ....for the petitioner. The matter has been listed for correction of the order dated November 25, 2020.
WPA 19788 of 2020 be corrected as WPA 19788 of 2019.
Let the correction be a part of the earlier order. The department is directed to take steps accordingly.
All parties are directed to act on the basis of the server copy of this order.
(Shampa Sarkar, J.)