Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(8)(d) in The (Bihar State) Aid to Industries Act, 1956 (d)'vkuq"kafxd ;qfuV' ls vfHkizsr gS ,slh ;qfuV tks lEiw.kZ mRiknksa dk fofu;ksx ;k la;kstu djus okyh ,d ;k vf/kd o`gr ;qfuVksa dh [kir vkSj izLrkfor ekaxksa dh vkiwfrZ ds fy;siwath] ?kVdksa] mila;kstuks vkSj vkStkjksa dk mRiknu djrh gksa] vkSj tks fdlh o`gr~ ;qfuV dks viuk eky vkiwfjr djus ds fo"k; esa lafonk laca/kh ckrphr djus ds fy, fdlh cM+h ;wfuV dh leuq"kaxh vFkok mlds }kjk fu;fU=d u gks] rFkk ([k) iwath ykxr ls vfHkizsr gS ek= la;a= vkSj e'khujh e)s fofu/kku] ftuds ewY; dh x.kuk djus esa Lokeh }kjk HkqxrkbZ xbZ ewy dher ij fopkj fd;k tk;xk] Hkys gh og la;a= vkSj e'khujh ubZ gks ;k iqjkuhA]]