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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5)(b) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(b)ensure the implementation of clauses (a) and (e) of subsection (1) of section 24 and section 28;