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State of Kerala - Section

Section 29A in The Kerala Minimum Wages Rules, 1958

29A. [ Preservation of registers. [Inserted by Notification dated 22-5-1961.]

- Each register required to be maintained under Rule 21(4), 28(2), 29(1) and the muster roll required-to be maintained under Rule 29 (5) shall be preserved for a period of three years after the date of last entry made therein.]