Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 52 in Civil Suit Rules (Assam) 52. Arrangement of papers. - The papers mentioned in the last two paragraph shall be properly fastened together, paged and indexed, the index being in the Form C attached to these Rules, and showing the dates specified therein.
