Section 4 in The U.P. Fire Prevention And Fire Safety Rules, 2005
4. Minimum standards. -
The minimum standards for fire prevention and fire safety measures specified for building or premises shall be such as are provided in building bye-laws and National Building Code of India or any other law for the time being in force as amended from time to time relating to the following matters :(i)Means of access;(ii)Underground/overhead water static tanks;(iii)Automatic sprinklers system;(iv)First-aid Hose Reels;(v)Fire extinguishers of Indian Standard Institute certification marks;(vi)Compartmentation;(vii)Automatic fire detection and alarm system/manually operated electrical fire alarm system;(viii)Public address system;(ix)Illuminated exit way marking signs;(x)Alternate source of electric supply;(xi)Fire lift with fireman switch;(xii)Wet riser Down Corner System;(xiii)Set Back;(xiv)Exit Requirement and Fire escapes;(xv)Fire drill;(xvi)Maintenance of Fire Fighting System;(xvii)Staff/Training for operation of Fire Fighting System;(xviii)Evacuation Plan and Drills;(xix)Periodical Fire Safety Audits; and(xx)Periodical renewal of fire clearance after depositing prescribed fees.
