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State of Gujarat - Section

Section 15 in The Gujarat Ministers' Salaries and Allowances Act, 1960

15. Repeal of Gujarat Ordinance No. VI of 1960.

- The Gujarat Ministers' Salaries and Allowances Ordinance, 1960 (Repeal of Gujarat Ordinance No. VI of 1960) is hereby repealed and the provisions of Sections 7 and 25 of the Bombay General Clauses Act, 1904 (Bombay 1 of 1904) shall apply to such repeal as if that Ordinance were an enactment.