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[Cites 0, Cited by 0] [Section 61(12)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(12)(a) in The Orissa Factories Rules, 1950

(a)The quantity of flammable liquids in any workroom shall be the minimum required for the process or processes carried on in such room. Flammable liquids shall be stored in suitable containers with close fitting covers :