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[Cites 0, Cited by 0] [Section 371A(2)] [Section 371A] [Entire Act]

Union of India - Subsection

Section 371A(2)(g) in Constitution of India, 1950

(g)in articles 54 and 55 and clause (4) of article 80, references to the elected members of the Legislative Assembly of a State or to each such member shall include references to the members or member of the Legislative Assembly of Nagaland elected by the regional council established under this article;