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[Cites 0, Cited by 0] [Section 52R(1)] [Section 52R] [Entire Act]

Union of India - Subsection

Section 52R(1)(c) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(c)maintain record of all receipts and disbursements of essential narcotic drugs in Form No. 3H, which shall be preserved for a minimum period of two years from the date of last entry; and