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[Cites 0, Cited by 0] [Section 421] [Entire Act]

State of Rajasthan - Subsection

Section 421(2) in The General Rules (Civil), 1986

(2)The work shall be plotted to scale and the scale to be used shall be 1 centimeter to 40 centimeters and 25 centimeters=1 kilometer, unless otherwise ordered by the Court.