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State of Tamilnadu - Section

Section 1 in Tamil Nadu Panchayats (Licensing of Pandals and Temporary Structures on Road Margins Vested in The Highways and Rural Works Department in Village Panchayat Areas) Rules, 1999

1. Short title.

- These rules may be called the Tamil Nadu Panchayats (Licensing of Pandals and Temporary Structures on Road Margins Vested in the Highways and Rural Works Department in Village Panchayat Areas) Rules, 1999.