Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Insurance Ombudsman Rules, 2017

(2)An Ombudsman shall be selected from amongst persons having experience of the insurance industry, civil service, administrative service or judicial service.